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[Cites 0, Cited by 0] [Section 81(2)] [Section 81] [Entire Act]

State of Himachal Pradesh - Subsection

Section 81(2)(c) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(c)all the liabilities which are enforceable against the Himachal Pradesh Marketing Board shall be enforceable against the Board.