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State of Goa - Section

Section 4 in The Goa Information Technology Development Rules, 2011

4. Pay and allowances.

- The Managing Director and the Chief Accounts Officer shall be appointed by the Government on such pay as may be fixed by the Government in the following scales of pay, namely:-
(a)Managing Director - 15,600-39,100+6600/-.
(b)Chief Accounts Officer - 15,600 -39,100 +5400/-.