Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 5 in Punjab Jail Manual, 1996 5. Kinds of Jails. - There shall be the following kinds of jails namely :(i)Central Jail;(ii)Maximum Security Jails;(iii)Medium Security Jails (District Jails);(iv)Minimum Security Jails (Open Jail);(v)Special Jails, and(vi)Sub Jails.
