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[Cites 0, Cited by 1] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1) in Road Transport Corporations Act, 1950

(1)If a Corporation considers it to be expedient in the public interest to extend the operation of any of its road transport services to any route or area situated within another State, it may, with the permission of the State Government,negotiate with the Government of the other State regarding the proposed extension.