Andhra Pradesh High Court - Amravati
Jada Sravan Kumar vs The Officer On Special Duty Osd on 3 March, 2026
APHC010268652021
IN THE HIGH COURT OF ANDHRA PRADESH
AT AMARAVATI [3521]
(Special Original Jurisdiction)
TUESDAY,THE THIRD DAY OF MARCH
TWO THOUSAND AND TWENTY SIX
PRESENT
THE HONOURABLE DR JUSTICE Y. LAKSHMANA RAO
CRIMINAL PETITION NO: 4630/2021
Between:
1.JADA SRAVAN KUMAR,, (ADVOCATE) AGED 42 YEARS, S/O J.
DASU, R/O FLAT NO .A1, D.NO-32-13-1/1, LAVANYA APARTMENTS,
BOYAPATI MADHAVARAO STREET, MOGHALRAJPURAM,
VIJAYAWADA-520010.
...PETITIONER/ACCUSED
AND
1.THE OFFICER ON SPECIAL DUTY OSD, , CB-CID, Mangalagiri,
Guntur, Andhr Pradesh. Rep by its Spl.Public Prosecutor
...RESPONDENT/COMPLAINANT
Counsel for the Petitioner/accused:
1.SRINIVASA RAO NARRA
Counsel for the Respondent/complainant:
1.SC cum Spl. PP,CID
The Court made the following:
2
ORDER:
Learned Counsel for the Petitioner seek permission of this Court to withdraw the Criminal Petition.
Permission is accorded.
Accordingly, the Criminal Petition is dismissed as withdrawn. As a sequel, interlocutory applications, if any pending, shall stand closed.
_________________________ Dr. Y. LAKSHMANA RAO, J Dt: 03.03.2026 VTS