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Andhra Pradesh High Court - Amravati

Jada Sravan Kumar vs The Officer On Special Duty Osd on 3 March, 2026

APHC010268652021
                   IN THE HIGH COURT OF ANDHRA PRADESH
                                 AT AMARAVATI               [3521]
                          (Special Original Jurisdiction)

                   TUESDAY,THE THIRD DAY OF MARCH
                    TWO THOUSAND AND TWENTY SIX
                                PRESENT
          THE HONOURABLE DR JUSTICE Y. LAKSHMANA RAO
                    CRIMINAL PETITION NO: 4630/2021
Between:
  1.JADA SRAVAN KUMAR,, (ADVOCATE) AGED 42 YEARS, S/O J.
    DASU, R/O FLAT NO .A1, D.NO-32-13-1/1, LAVANYA APARTMENTS,
    BOYAPATI    MADHAVARAO       STREET,      MOGHALRAJPURAM,
    VIJAYAWADA-520010.
                                            ...PETITIONER/ACCUSED

                                 AND
  1.THE OFFICER ON SPECIAL DUTY OSD, , CB-CID, Mangalagiri,
    Guntur, Andhr Pradesh. Rep by its Spl.Public Prosecutor
                                       ...RESPONDENT/COMPLAINANT

Counsel for the Petitioner/accused:
  1.SRINIVASA RAO NARRA
Counsel for the Respondent/complainant:
  1.SC cum Spl. PP,CID
The Court made the following:
                                       2


ORDER:

Learned Counsel for the Petitioner seek permission of this Court to withdraw the Criminal Petition.

Permission is accorded.

Accordingly, the Criminal Petition is dismissed as withdrawn. As a sequel, interlocutory applications, if any pending, shall stand closed.

_________________________ Dr. Y. LAKSHMANA RAO, J Dt: 03.03.2026 VTS