Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Jammu-Kashmir - Subsection Section 3(u) in The Jammu and Kashmir Apartment Ownership Act, 1989 (u)"promoter" means the authority, person or co-operative society, as the case may be by which or by whom any malty-stored building has been constructed ;
