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[Cites 0, Cited by 3] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2) in The Factories Act, 1948

(2)In every factory suitable devices for cutting off power in emergencies from running machinery shall be provided and maintained in every workroom:Provided that in respect of factories in operation before the commencement of this Act, the provisions of this sub-section shall apply only to workrooms in which electricity is used as power.