Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

State of Assam - Subsection

Section 27(2)(xvi) in The Assam Elementary Education (Provincialisation) Act, 1974

(xvi)fixing of powers, duties and responsibilities of the various officers including attendance authorities;