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State of Andhra Pradesh - Section

Section 1st in The Hyderabad Record of Rights in Land Regulation, 1358 Fasli

1st. Phase: The Government in G.O.Ms.No.1356, Revenue (F) Department dated 5-8-1978 had issued orders enforcing the Record of Rights in Land Act, 1971 in 100 Taluks in 21 Districts in the State, w.e.f. 15.8.1978.