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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(a) in The West Bengal Official Language Act, 1961

(a)the appointment of any day under section 2 or section 3, [[or section 3A or section 3AA] [or section 3B or section 3C] [Substituted 'or section 3B' by West Bengal Act No. 4 of 2018, dated 5.4.2018.]] for the coming into operation of the provisions thereof, or