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[Cites 0, Cited by 0] [Section 3B] [Entire Act]

Union of India - Subsection

Section 3B(b) in The Homoeopathy Central Council Act, 1973

(b)the Board of Governors shall exercise the powers and discharge the functions of the Central Council under this Act and for this purpose, the provisions of this Act shall have effect subject to the modification that references therein to the Central Council shall be construed as references to the Board of Governors.