Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act] Union of India - Subsection Section 82(1)(c) in The Coal Mines Regulations, 2011 (c)there shall be at least two turns of the rope on the drum when the cage or other means of conveyance is at its lowest working point in the shaft.