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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(16)(ii) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(ii)where the price referred to in sub-clause (i) is not ascertainable, such price as may be determined in accordance with such manner as may be prescribed ;