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[Cites 0, Cited by 0] [Section 7A] [Entire Act]

State of Tamilnadu - Subsection

Section 7A(d) in Tamil Nadu Electricity Regulatory Commission (Licensing) Regulations, 2005

(d)an order cancelling the licence of the applicant, or any of his partners, or promoters, or Directors or Associates, has been passed by any Commission on the ground of his indulging in fraudulent and unfair trade practices or market manipulation or activities involving moral turpitude; or