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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Maharashtra - Subsection

Section 9(4) in The Maharashtra Khadi and Village Industries Rules, 1970

(4)The Chairman may sanction expenditure on contingencies, supplies and services and purchase of articles required for the working of the office of the Board and for execution of measures in furtherance of the objects of the Act subject to the necessary provisions in the budget.