Section 13(2) in Jammu and Kashmir Metropolitan Region Development Authorities Act, 2018
(2)The Government may, on a request being made by the Executive Committee, appoint,-(a)one or more Additional/Deputy/Assistant Chief Executive Officers who shall be officer(s) not below the rank of Secretary/Special Secretary/Additional Secretary to the Government ; and(b)Financial Advisor/ Chief Accounts Officer for the Authority who shall be an officer not below the rank of Financial Advisor/ Chief Accounts Officer of the Jammu and Kashmir Accounts (Gazetted) Service.
