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State of Haryana - Section

Section 48 in The Haryana New Mandi Townships Building Rules, 1967

48. Number of stair-cases - [Section 4(2)(f)].

- In building other than dwelling houses where more than 100 persons are likely to assemble at any time an additional staircase shall be provided at a suitable place to serve as fire escape. The minimum width of such a staircase shall be 95 centimetres (3'- 1.402").