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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(4) in The Merchant Shipping (Registration of Indian Ships) Rules, 1960

(4)Before the issue of the new certificate, the owner shall surrender the provisional certificate of registry [if any] [Substituted by G.S.R. 227, dated 1st February, 1966]