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Rajasthan High Court - Jaipur

Smt Rekha Bai And Others vs Virendra Meena And Others on 23 May, 2019

Author: Sabina

Bench: Sabina

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                               S.B. Civil Miscellaneous Appeal No. 3081/2015

                                    Smt Rekha Bai And Others
                                                                                                     ----Appellants
                                                                      Versus
                                    Virendra Meena And Others
                                                                                                   ----Respondents

For Appellant(s) : Mr. Jitendra Bajaj For Respondent(s) :

HON'BLE MRS. JUSTICE SABINA Order 23/05/2019 Let notice be issued to respondents for 01.10.2019. Lower Court record be summoned.
(SABINA)J. Arun/38 (Downloaded on 29/06/2019 at 03:21:58 AM) Powered by TCPDF (www.tcpdf.org)