Andhra Pradesh High Court - Amravati
Sri Yoga Bhogeswar Swamy Temple vs Bingi Chinna Bala Ankanna on 30 October, 2025
HIGH COURT OF ANDHRA PRADESH::AT AMARAVATI
MAIN CASE No. W.A.No.1142 of 2025
PROCEEDING SHEET
Sl. OFFICE
DATE ORDER
No NOTE
1. 30.10.2025 DEV,J & AHHS,J
I.A.No.1 of 2025
Issue notice to the respondent No.1.
Learned counsel for the appellant is permitted to take out personal notice to the respondent No.1 by RPAD and file proof of service within a period of two (02) weeks.
Post the matter on 20.11.2025.
_________ DEV, J ________ AHHS,J SCS