Delhi High Court - Orders
S M Matloob vs Iccr Ministry Of External Affairs on 27 January, 2026
Author: Sachin Datta
Bench: Sachin Datta
$~64
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CONT.CAS(C) 1991/2025
S M MATLOOB .....Petitioner
Through: None.
versus
ICCR MINISTRY OF EXTERNAL AFFAIRS .....Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 27.01.2026 CM APPL. 5221/2026 (early hearing)
1. This is an application seeking early hearing.
2. Considering the position of the board of this Court, it is not possible to prepone the next date of hearing.
3. The application is, consequently, dismissed. CONT.CAS(C) 1991/2025
4. List on 09.04.2026, the date already fixed.
SACHIN DATTA, J JANUARY 27, 2026/r This is a digitally signed order.
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