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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Tamilnadu - Subsection

Section 1(4) in Tamil Nadu Industrial Establishments (Conferment of Permanent Status to Workmen) Act, 1981

(4)It shall come into force on such date as the Government may, by notification, appoint:Provided that nothing contained in this Act shall apply to any industrial establishment until the expiry of a period of two years from the date of its establishment.