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[Cites 0, Cited by 0] [Section 301(a)] [Section 301] [Entire Act]

Union of India - Subsection

Section 301(a)(ii) in The Income Tax Act, 2025

(ii)the period starting from the 1st April of the tax year in which search was initiated or requisition was made and ending on the date of the execution of the last of the authorisations for such search or such requisition;