Supreme Court - Daily Orders
Nirmal Biharilal Bazaz vs The Union Of India . on 1 May, 2015
Bench: Chief Justice, S.A. Bobde, Arun Mishra
ITEM NO.804 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 251/2015
NIRMAL BIHARILAL BAZAZ Petitioner(s)
VERSUS
THE UNION OF INDIA & ORS. Respondent(s)
Date : 01/05/2015 This petition was mentioned today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE ARUN MISHRA
For Petitioner(s) Mr.Mathews J.Nedumpara, Adv.
Mr. Rabin Majumder,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 5th May, 2015 before an appropriate Bench.
(G.V.Ramana) (Vinod Kulvi) AR-cum-PS Asstt.Registrar (Listing proforma enclosed) Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.05.01 17:06:56 IST Reason: