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State of Rajasthan - Section

Section 37 in The Rajasthan Brewery Rules, 1972

37. Worts to be drawn off in the order of production.

- All worts shall be removed successively, and in the customary order of brewing, to the under back, copper coolers and fermenting vessels and shall not be removed from the last named vessel until an account has been taken by the officer-in-charge or until after the expiry of twenty four hours from the time at which the worts are collected in these vessels.