Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Andhra Pradesh - Subsection Section 6(c) in Andhra Pradesh Regulation of Unapproved and Illegal Layout Rules, 2007 (c)ULC Regularisation order from Government issued under G.O.Ms. 455 and 456 Revenue dated 29-7-2002.
