Section 17 in Sree Chitra Tirunal Institute For Medical Sciences And Technology, Trivandrum, Act, 1980
17. Budget of Institute.-
The Institute shall prepare, in such form and at such time every year, as may be prescribed by rules, a budget in respect of the financial year next ensuing showing the estimated receipts and expenditure of the institute and shall forward to the Central Government such number of copies thereof as may be prescribed by rules.
