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[Cites 0, Cited by 0] [Section 545(3)] [Section 545] [Entire Act]

State of Jharkhand - Subsection

Section 545(3)(a) in Jharkhand Municipal Act, 2011

(a)or (b) of subsection (1), the period of such requisition shall not extend beyond the period for which such premises, vehicle, vessel or animal is required for any of the purposes mentioned in that sub-clause.