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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Maharashtra - Subsection

Section 2(2) in The Maharashtra Lokayukta and Upa-Lokayutas Rules, 1974

(2)[ Words and expressions used but not defined in these rules and defined in the Act, shall have meanings respectively assigned to them in the Act.] [Added by G. N. of 14.8.1978.]