Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Mumbai Port Trust (Pension Fund) Regulations, 2004 14. Number of Trustees : The number of Trustees shall be at least 6 and only individual(s) resident in India can be appointed as Trustee(s).
