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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(4) in The Petroleum And Natural Gas Regulatory Board (Conduct Of Business, Receiving And Investigation Of Complaints) Regulations, 2007

(4)The presentation and receipt of the petition or complaint shall be duly numbered and entered in the register maintained for the purpose by the office of the Board.