Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 70(3)] [Section 70] [Entire Act]

State of Kerala - Subsection

Section 70(3)(v) in Kerala Cooperative Societies Act, 1969

(v)any other matter which may be prescribed.