Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Muskan Bano @ Guli vs The State Of Rajasthan on 28 April, 2014

äITEM NO.12                     COURT NO.13             SECTION II


              S U P R E M E       C O U R T   O F    I N D I A
                               RECORD OF PROCEEDINGS

Petition(s) for Special Leave to Appeal (Crl) No(s).3193/2014

(From the judgement and order dated 06/02/2014 in CRMBA
No.10132/2013, of The HIGH COURT OF RAJASTHAN AT JODHPUR)


MUSKAN BANO @    GULI                                   Petitioner(s)

                    VERSUS

THE STATE OF RAJASTHAN                            Respondent(s)
(With appln. for anticipatory bail & exemption from filing O.T.)

Date: 28/04/2014     This Petition was called on for hearing today.

CORAM :
          HON’BLE MR. JUSTICE DIPAK MISRA
          HON’BLE MR. JUSTICE V. GOPALA GOWDA


For Petitioner(s)        Mr.   Kapil Joshi, Adv.
                         Mr.   Suraj Prakash Singh, Adv.
                         Mr.   K.S. Kashyap, Adv.
                         Ms.   Manju Jetley,Adv.

For Respondent(s)


              UPON hearing counsel the Court made the following
                                  O R D E R

The special leave petition is dismissed.

(Usha Bhardwaj) [Sneh Lata Sharma] A.R.-cum-P.S.) Court Master