Supreme Court - Daily Orders
Muskan Bano @ Guli vs The State Of Rajasthan on 28 April, 2014
äITEM NO.12 COURT NO.13 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl) No(s).3193/2014
(From the judgement and order dated 06/02/2014 in CRMBA
No.10132/2013, of The HIGH COURT OF RAJASTHAN AT JODHPUR)
MUSKAN BANO @ GULI Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN Respondent(s)
(With appln. for anticipatory bail & exemption from filing O.T.)
Date: 28/04/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE DIPAK MISRA
HON’BLE MR. JUSTICE V. GOPALA GOWDA
For Petitioner(s) Mr. Kapil Joshi, Adv.
Mr. Suraj Prakash Singh, Adv.
Mr. K.S. Kashyap, Adv.
Ms. Manju Jetley,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
(Usha Bhardwaj) [Sneh Lata Sharma] A.R.-cum-P.S.) Court Master