Section 1(4)(b) in The West Bengal Regulation of Recruitment in State Government Establishments And Establishments of Public Undertakings, Statutory Bodies, Government Companies And Local Authorities Act, 1999

[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

(b)the West Bengal College Service Commission constituted under the West Bengal College Service Commission Act, 1978, or

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