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State of Bihar - Section

Section 41 in The Bengal Irrigation Act, 1876

41. Canal-officer may issue notice to person causing obstructions.

- The canal-officer or other persons authorised by the [State] [Substituted by A. L.O.] Government in that behalf may, after such publication, issue an order to the person causing or having control over any such obstruction to remove or modify the same within a time to be fixed in the order.