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Union of India - Section

Section 28 in The Explosives Rules, 2008

28. Buildings to be used for specified purpose only

.-Every building in a factory shall be used only for the purpose specified in the licence granted under these rules:Provided that the licensing authority may temporarily permit the use of a building for a purpose other than that specified in the licence after satisfying himself that such a change is safe and for smooth operation of the process of manufacture.