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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(3) in Homoeopathy Central Council (Election) Rules, 1975

(3)[The issues relating to the eligibility of the member of the faculty or Department (by whatever name called), of Homoeopathy of the Universities shall be decided by the University concerned as per its by-laws and Statutes.] [Inserted by Notification No. G.S.R. 373(E), dated 18.5.2012.]