Calcutta High Court
Asit Kumar Palit vs Wpil Ltd on 16 June, 2008
Author: Jayanta Kumar Biswas
Bench: Jayanta Kumar Biswas
1 ORDER SHEET CS No.69 of 2005 IN THE HIGH COURT AT CALCUTTA ORIGINAL SIDE In the matter of:
Asit Kumar Palit Versus WPIL Ltd.
Before:
The Hon'ble Justice Jayanta Kumar Biswas Date. 16.06.2008 The Court: It is submitted that the plaintiff who is under cross-examination is not in town and is due to return day after tomorrow. Under the circumstances, hearing is adjourned until next Tuesday as suggested by counsel for the parties.
Place the matter on the daily list for recording further evidence Tuesday week.
(Jayanta Kumar Biswas, J.) SP/