Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 21] [Entire Act] State of Manipur - Subsection Section 21(2) in The Manipur Hill Areas Autonomous District Council Act, 2000 (2)he shall be responsible for all matters relating to financial procedures and the applications of the principle of such procedures.
