Section 4(e) in The Rajasthan Colonisation (Temporary Cultivation Leases) Conditions, 1955
(e)"Colonisation Tahsildar" means the Revenue Officer-in-charge of the Colonisation Thsil in which the land is situated and includes [x x x] [Deleted by Notification dated 21.05.1971-Rajasthan Gazette, dated 20.04.1972.] an officer to whom the powers and functions of a Colonisation Tehsildar have been delegated.
