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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1) in The United Provinces Indian Medicine Act, 1939

(1)On the date the first Board is constituted under the provisions of this Act, the existing Board of Indian Medicine shall cease to exist and all its assets and liabilities shall devolve upon the Board so constituted.