44. Applicability of Act to redeemed kanamdar, etc.
(1)If-(1)a cultivating kanamdar who consents to be redeemed or (2) a cultivating customary verumpattamdar who gives up his rights as such, desires to continue on the holding as a cultivating verumpattamdar, the provisions of this Act shall apply to him as if he were a cultivating verumpattamdar.(2)If a cultivating kanam-kuzhikanamdar who consents to be redeemed desires to continue on the holding as a cultivating kuzhikanamdar, the provisions of this Act shall apply to him as if he were a cultivating kuzhikanamdar.
