Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 347A in Rajasthan Land Revenue (Land Records) Rules, 1957

347A. Regulation of pay.

- Leave, allowances, Pension etc. - Except as otherwise provided in these rules, the pay allowances pension, leave and other conditions of service of the Patwaries, Inspectors Land Records and Sadar Qanungos shall be regulated by the following rules as amended from time to time:-