Delhi High Court - Orders
Mantarav Pvt. Ltd vs Convo Bot Pvt. Ltd on 13 April, 2026
$~13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 383/2026
MANTARAV PVT. LTD. .....Petitioner
Through: Mr. Kishore Kumar & Mr. Alden
D‟souza, Advs. (through VC).
versus
CONVO BOT PVT. LTD. .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE AVNEESH JHINGAN
ORDER
% 13.04.2026
Issue notice for 18.05.2026.
AVNEESH JHINGAN, J
APRIL 13, 2026
'JK'
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