Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Mantarav Pvt. Ltd vs Convo Bot Pvt. Ltd on 13 April, 2026

                          $~13
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         ARB.P. 383/2026
                                    MANTARAV PVT. LTD.                                                                       .....Petitioner
                                                                  Through:            Mr. Kishore Kumar & Mr. Alden
                                                                                      D‟souza, Advs. (through VC).

                                                                  versus

                                    CONVO BOT PVT. LTD.                                                                    .....Respondent
                                                 Through:

                                    CORAM:
                                    HON'BLE MR. JUSTICE AVNEESH JHINGAN
                                                                  ORDER
                          %                                       13.04.2026
                                    Issue notice for 18.05.2026.


                                                                                                        AVNEESH JHINGAN, J
                          APRIL 13, 2026
                          'JK'




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/04/2026 at 20:53:52