29. [ Allowances to the Goswami. [Substituted by Notification No. G.S.R. 27, dated 24.7.2006 (w.e.f. 23.8.1973).]
(1)The Goswami shall be paid,(1)allowances for maintenance of dignity of his office;(2)travelling allowance to undertake journey out side Nathdwara to excise his rights, duties and privileges as the spiritual head of the SAMPRADAY; and rights, duties and(3)traveling allowance for "Brij-Yatra",as sanctioned by the State Government after considering recommendation of the Temple Board out of the Temple Fund.]
