Himachal Pradesh High Court
Yog Raj vs . State on 9 January, 2024
Bench: Vivek Singh Thakur, Sandeep Sharma
Exe. Petition No. 132 of 2023 09.01.2024 Present: Mr. Naresh Kaul, Advocate for the petitioner.
Mr. Ramakant Sharma, Additional Advocate General for the respondent.
of Two weeks' further time, as prayed, by way of last opportunity, is granted to file compliance report/status report, failing rt which adverse order shall follow.
List for consideration on 27th February, 2024.
(Vivek Singh Thakur)
Judge
January 09, 2024 (Sandeep Sharma)
(ms) Judge
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