Gujarat High Court
Sc/St Shipbreakers Association vs State Of Gujarat on 25 October, 2019
Author: Vikram Nath
Bench: Vikram Nath, A.J. Shastri
C/SCA/19532/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CIVIL APPLICATION NO. 19532 of 2019
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SC/ST SHIPBREAKERS ASSOCIATION
Versus
STATE OF GUJARAT
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Appearance:
MR BHARAT T RAO(697) for the Petitioner(s) No. 1,2
for the Respondent(s) No. 1,2
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CORAM: HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH
and
HONOURABLE MR.JUSTICE A.J. SHASTRI
Date : 25/10/2019
ORAL ORDER
(PER : HONOURABLE THE CHIEF JUSTICE MR. VIKRAM NATH) On the request made by Shri B.T. Rao, learned counsel for the petitioners, list on 20.11.2019.
In the meantime, appropriate draft amendment will be moved.
(VIKRAM NATH, CJ) (A.J. SHASTRI, J) OMKAR Page 1 of 1 Downloaded on : Sat Oct 26 03:30:13 IST 2019