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State of Odisha - Section

Section 6 in The Orissa Factories Rules, 1950

(6)Certificate of recognition so granted shall be valid for a period of one year from the date of issue and may be renewed on payment of Rs.2.000.00 (Rupees two thousand) only deposited in shape of treasury challan under the head of account as notified by Government from time to time. The fee once paid is not refundable.