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[Cites 0, Cited by 0] [Section 52(1)] [Section 52] [Entire Act]

State of Madhya Pradesh - Subsection

Section 52(1)(c) in The M.P. Swayatta Sahakarita Adhiniyam, 1999

(c)statistical statement indicating name of the co-operative; core services offered by the co-operative to its members; total number of members as on the last day of the financial year; total liabilities expressed as (i) funds from members, and surpluses; (ii) funds from other external sources as on the last day of the financial year; quantum in rupees of services provided (i) to members, and (ii) to non-members; and surplus or deficit at the end of financial year; and