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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of West Bengal - Subsection

Section 62(b) in The Darjeeling Gorkha Hill Council Act, 1988

(b)all the powers, duties and functions of the General Council and the [Council] [Word substituted by W.B. Act 3 of 1994.] shall be exercised, discharged and performed by such authority or authorities or such person or persons as may be appointed by the Government in this behalf.